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The Indian Penal Code, 1860

Latest Uploaded Cases

Gopi Sahaya Puruna, State, Criminal Appeal, sentence enhancement, consecutive sentences,...

Gopi @ Sahaya Puruna Vs. The State,...

Supreme Court Of India 18-Aug-2026

Uttarakhand High Court, Criminal Misc Application, Section 482 Cr.P.C., rape,...

Salman Ali Vs. State of Uttarakhand and...

Uttarakhand High Court 30-Jul-2026

Criminal Appeal, Robbery, IPC Section 392, Test Identification Parade, Evidentiary...

Sk. Nawsad Ali & Ors. Vs. The...

Calcutta High Court 05-May-2026

administrative law, criminal law

Raja Alias Regan Vs. The Deputy Secretary,...

Karnataka High Court 23-Feb-2026

criminal law, procedure

Lata @ Muskan Santvani Vs. State Of...

Gujarat High Court 17-Feb-2026

Bijender Singh And Another Vs. State Of...

Punjab & Haryana High Court 14-Jan-2026

criminal law, evidence law

S.Gogulan @ Gogul Vs. The State

Madras High Court 07-Jan-2026

Akash Vs. State Govt. Of Nct Of...

Delhi High Court 05-Jan-2026

Maharana Pratap Singh Vs. The State Of...

Supreme Court Of India 23-Apr-2025

Ram Prakash Chadha case, criminal law, UP

Ram Prakash Chadha Vs. The State of...

Supreme Court Of India 15-Jul-2024

criminal law case, Uttar Pradesh, evidence

Ramesh Chandra Vaishya Vs. The State of...

Supreme Court Of India 19-May-2023

criminal law case, Haryana, evidence

Dinesh Kumar Vs. The State of Haryana

Supreme Court Of India 04-May-2023

Section 392, Punishment for robbery