☰
×
Section 4, Punishment for penetrative sexual assault
The Protection Of Children From... Section 4 0
Section Background:

Playlists in this Section

The Protection Of Children From Sexual Offences Act, 2012

Latest Uploaded Cases

Bombay High Court, Nagpur Bench, POCSO Act, IPC Section 376,...
Vishal Ashokrao Balbel Vs. The State Of...
Bombay High Court 06-Mar-2026
Mizoram, Penetrative Sexual Assault, Sole Testimony of Prosecutrix, FIR Delay,...
Sh. P. Lalhmachhuana vs. The State of...
Gauhati High Court 02-Mar-2026
POCSO Act, Section 4, Section 6, Aggravated Penetrative Sexual Assault,...
Vikas Vs. State & Anr.
Delhi High Court 27-Feb-2026
POCSO Act Section 6, Aggravated Penetrative Sexual Assault, Section 376...
Shammi Vs. U.T. Chandigarh
Punjab & Haryana High Court 25-Feb-2026
criminal law, administrative law
Sh F. Laltlankima Vs. The State Of...
Gauhati High Court 13-Feb-2026
administrative law, civil rights
Smt. Zonunmawii Vs. The State Of Mizoram...
Gauhati High Court 11-Feb-2026
criminal law, procedure
Bhagavathiraj Vs. State represented by, The Inspector...
Madras High Court 10-Feb-2026
criminal law, evidence law
Sheikh Sameer Sheikh Shabbir Vs. State of...
Bombay High Court 10-Feb-2026
criminal law, procedure
Sheikh Rahman Yakub Sheikh Vs. The State...
Bombay High Court 09-Feb-2026
criminal law, procedure
Bhola Yadav Vs. State Of Chhattisgarh
Chhattisgarh High Court 09-Feb-2026
criminal law, procedure
Amarjeet Singh @ Chhotu vs. State of...
Jharkhand High Court 05-Feb-2026
criminal law, procedure
Ranjan Deka Vs. The State Of Assam...
Gauhati High Court 30-Jan-2026

Description