Section 426, Punishment for mischief
The Indian Penal Code,... Section 426 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

BNSS Section 107, property attachment, criminal revisional jurisdiction, Calcutta High...
Puja Hari Vs. The State of West...
Calcutta High Court 23-Jun-2026
criminal law, administrative law
Bhusan Sahu (Dead) (2) Rambabu Sahu Vs....
Orissa High Court 12-Feb-2026
enforcement law, financial crimes
G. T. DINESH KUMAR vs. DIRECTOR OF...
Karnataka High Court 20-Jan-2026
criminal law, procedure
Terala Abishek And 3 Others Vs. The...
Telangana High Court 12-Dec-2025
property dispute, contract law, civil litigation, Supreme Court India
Mahesh Chand Vs. B. Janardhan and Anr.
Supreme Court Of India 04-Dec-2002

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter