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The Indian Penal Code, 1860

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criminal law, national security

National Investigation Agency (Nia) Vs. Bishnu Narzary...

Gauhati High Court 30-Jan-2026

Gulfisha Fatima Vs. State (Govt. of nct...

Supreme Court Of India 05-Jan-2026

criminal law, Maharashtra case, sentencing law, Supreme Court

Mehboob Da Wood Shaikh Vs. State of...

Supreme Court Of India 16-Jan-2004

criminal law, Gujarat case, conviction review, Supreme Court

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Supreme Court Of India 08-Sep-2003

criminal appeal, evidence law, Punjab

Surjit Singh Alias Gurmit Singh Vs. State...

Supreme Court Of India 28-Apr-1992

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