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The Indian Penal Code, 1860

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Criminal Revision, FIR quash, right to be heard, Section 156(3)...

Smt. Shaila Damodar Sinai Borkar And Anr....

Bombay High Court 02-Apr-2026

Saranjeet Singh Likhare and another Vs. State...

Himachal Pradesh High Court 01-Jan-2026

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