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Section 471, IPC, Indian Penal Code (Section 340, Bharatiya Nyaya Sanhita)

The Indian Penal Code, 1860

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Forgery, Cheating by personation, Probation of Offenders Act, Criminal revision,...

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Bombay High Court 07-Apr-2026

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K. Kalaivanan Vs. The State (Enforcement Directorate)

Calcutta High Court 19-Mar-2026

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