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The Indian Penal Code, 1860

Latest Uploaded Cases

Consensual relationship, Rape, Cheating, Bigamy, IPC 376, IPC 420, IPC...

Santhosh Kumar N.P. Vs. State-station House Officer,...

Supreme Court Of India 30-Oct-2026

Rape conviction, Jharkhand High Court, Cr. Appeal, False promise of...

Satrughan Lohar Vs. The State of Jharkhand

Jharkhand High Court 14-Oct-2026

rape conviction, false promise to marry, victim testimony, High Court...

Anil Kumar Gupta Vs The State Of...

Calcutta High Court 22-Jun-2026

Criminal Intimidation, Section 506 IPC, Evidence Act, Prosecutrix Testimony, Digital...

Vijayakumar Versus State Of Tamil Nadu, Represented...

Supreme Court Of India 22-May-2026

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