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Section 5, Aggravated penetrative sexual assault
The Protection Of Children... Section 5 0
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The Protection Of Children From Sexual Offences Act, 2012

Latest Uploaded Cases

Mizoram, Penetrative Sexual Assault, Sole Testimony of Prosecutrix, FIR Delay,...
Sh. P. Lalhmachhuana vs. The State of...
Gauhati High Court 02-Mar-2026
Ram Lochan Choudhury Vs. The State Of...
Gauhati High Court 25-Feb-2026
POCSO Act Section 6, Aggravated Penetrative Sexual Assault, Section 376...
Shammi Vs. U.T. Chandigarh
Punjab & Haryana High Court 25-Feb-2026
administrative law, civil rights
Smt. Zonunmawii Vs. The State Of Mizoram...
Gauhati High Court 11-Feb-2026
criminal law, procedure
Bhagavathiraj Vs. State represented by, The Inspector...
Madras High Court 10-Feb-2026
criminal law, procedure
Ranjan Deka Vs. The State Of Assam...
Gauhati High Court 30-Jan-2026
criminal law, procedure
State Of Gujarat Versus Pradip S/O Rajesh...
Gujarat High Court 30-Jan-2026
criminal law, procedure
Mohd. Hussain vs. State Of Chhattisgarh
Chhattisgarh High Court 20-Jan-2026
criminal law, evidence law
Ramesh Dada Kalel vs. The State of...
Bombay High Court 19-Jan-2026
criminal law, evidence law
Rajasekar Vs. The State, Through The Inspector...
Madras High Court 09-Jan-2026
POCSO Act, sexual assault, minor victim, Sikkim High Court, criminal...
Sanjay Darjee Vs. State Of Sikkim
Sikkim High Court 10-Sep-2025

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