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The Prevention of Corruption Act, 1988

Latest Uploaded Cases

Corruption Act, bribe, trap case, acquittal, demand, acceptance, tainted money,...

Vijay Kumar Ahir Vs. State of Chhattisgarh

Chhattisgarh High Court 19-Mar-2026

Supreme Court; CBI; Baljeet Singh; Bribery; Prevention of Corruption Act;...

Central Bureau of Investigation Vs. Baljeet Singh

Supreme Court Of India 10-Mar-2026

Criminal Appeal, Illegal Gratification, Prevention of Corruption Act, Hostile Witness,...

Prithvilal Meena & Anr. Vs. State of...

Rajasthan High Court 09-Mar-2026

Andhra Pradesh Liquor Scam, AP Liquor Scam Bail, Crime No...

Booneti Chanakya Vs. State Of Andhra Pradesh

Andhra Pradesh High Court 06-Mar-2026

criminal law, administrative law

Prava Rani Basumatary Vs. The State Of...

Gauhati High Court 23-Feb-2026

enforcement law, financial law

Shri. Kishore S/o. Pessulal Dewani vs. The...

Bombay High Court 23-Feb-2026

criminal law, administrative law

Prabhugowda Patil Vs. State Of Karnataka And...

Karnataka High Court 21-Feb-2026

criminal law, procedure

Devendra Supda Umbarkar Vs. State Of Maharashtra...

Bombay High Court 20-Feb-2026

criminal law, evidence law

State Of Chhattisgarh Vs. Tobius Xaxa

Chhattisgarh High Court 16-Feb-2026

criminal law, investigation

Manoj Kumar Vs. C.B.I.

Delhi High Court 02-Feb-2026