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Section 88, Application of other laws not barred.
The Real Estate (Regulation... Section 88 0
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The Real Estate (Regulation and Development) Act, 2016

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Elegna Со-Ор. Housing And Commercial Society Ltd....
Supreme Court Of India 15-Jan-2026

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88. Application of other laws not barred.—
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.