competition law, abuse of dominance, CCI
0  15 Jun, 2023
Listen in 02:00 mins | Read in 90:00 mins
EN
HI

Coal India Limited and Anr Vs. Competition Commission of India and Anr

  Supreme Court Of India Civil Appeal /2845/2017
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....