0  28 Apr, 2006
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ICICI Bank Ltd. Vs. Sidco Leathers Ltd. & Ors.

  Supreme Court Of India Civil Appeal /2332/2006
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Case Background

Sidco Leathers Ltd. went into liquidation. Both ICICI Bank (and other financial institutions) and PNB had lent money to Sidco, secured by mortgages on the company's property. ICICI Bank held ...

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