☐This Court, based on the news item published in the Business and Financial News relating to the gang-rape of a 20 year old woman of Subalpur Village, P.S. Labpur, District ... Birbhum, State of West Bengal on the intervening night on the orders of community panchayat as punishment for having relationship with a man from a different community, took Suo motu action and directed the District Judge, Birbhum District, West Bengal to inspect the place of occurrence and submit a report to this Court within a period of one week from that date.