evidence law, hostile witness, criminal procedure
0  16 Jul, 1991
Listen in mins | Read in 37:00 mins
EN
HI

Khujji@Surendra Tiwari Vs. The State of Madhya Pradesh

  Supreme Court Of India Criminal Appeal /413/1982
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....