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The Indian Penal Code, 1860

Latest Uploaded Cases

Uttarakhand High Court, Criminal Misc Application, Section 482 Cr.P.C., rape,...

Salman Ali Vs. State of Uttarakhand and...

Uttarakhand High Court 30-Jul-2026

CRA-S-1830-SB-2004, Avtar Singh, State of Punjab, rape acquittal, IPC 376,...

Avtar Singh Vs. State Of Punjab

Punjab & Haryana High Court 29-Jul-2026

Criminal Appeal, Patna High Court, Dacoity, Conviction Quashed, Test Identification...

Maheshwari Mandal @ Bachi Mandal @ Bachu...

Patna High Court 01-Jul-2026

Dowry death, Section 304-B IPC, Section 498-A IPC, Acquittal, Harassment,...

The State Govt Of Nct Of Delhi...

Delhi High Court 29-May-2026

Dowry death, acquittal, High Court, Chhattisgarh, Section 304-B IPC, dying...

Mohammad Yusuf Quraishi & Ors. Vs. State...

Chhattisgarh High Court 07-May-2026

Criminal Appeal, Telangana High Court, Culpable Homicide, Section 302 IPC,...

Gangipalli Satyanarayana Vs. State of Telangana

Telangana High Court 12-Mar-2026

criminal law, evidence law

Kuthu Oraon vs. The State of Jharkhand

Jharkhand High Court 29-Jan-2026

criminal law, procedure

Gajanan S/O Janardhan Wankhede Vs. State Of...

Bombay High Court 28-Jan-2026

criminal law, procedure

Ramesh Dhanjibhai Salat Vs. State Of Gujarat

Gujarat High Court 27-Jan-2026

Sanya Bhasin Vs. The State (Nct Of...

Delhi High Court 06-Jan-2026

Tashi Pintso Lepcha, State of Sikkim, Criminal Appeal, POCSO Act,...

Tashi Pintso Lepcha Vs. State Of Sikkim

Sikkim High Court 10-Sep-2025

Ramesh A. Naika Vs. The Ragistrar General,...

Supreme Court Of India 13-Feb-2025

Section 313, Causing miscarriage without woman's consent