Section 324, Voluntarily causing hurt by dangerous weapons or means
The Indian Penal Code,... Section 324 0
Section Background:

Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Murder, Culpable Homicide, Free Fight, Common Intention, Section 302 IPC,...
Khajan Singh Vs. Balwan Singh and others
Punjab & Haryana High Court 07-Sep-2026
Criminal Appeal, Murder, Uxoricide, IPC Section 302, IPC Section 304(II),...
Karuppaiah Vs. The Inspector of Police, Watrap...
Madras High Court 01-Sep-2026
premature release, life imprisonment, Punjab Good Conduct Temporary Release Act,...
Arun Kumar Vs. State of Punjab &...
Punjab & Haryana High Court 31-Aug-2026
Himachal Pradesh High Court, Criminal Appeal, Acquittal, Bhuri Singh, Sections...
State of Himachal Pradesh Vs. Bhuri Singh...
Himachal Pradesh High Court 27-Aug-2026
Criminal Appeal, Jharkhand High Court, Section 307 IPC, Section 27...
Manik Singh, Surendra Singh, Nagendra Singh Vs....
Jharkhand High Court 27-Aug-2026
Criminal Appeal, Section 307 IPC, Section 324 IPC, Section 323...
Arjun Dalai & Ors. Vs. State of...
Orissa High Court 25-Aug-2026
Parole, Life Convict, Marriage, Fundamental Rights, Article 21, Prison Rules,...
Nidigunta Adilakshmi Vs. The State Of Andhra...
Andhra Pradesh High Court 22-Aug-2026
Jharkhand High Court, Criminal Appeal, Criminal Revision, IPC 304 Part-II,...
Subhash Singh (deceased) through Lrs and Kedar...
Jharkhand High Court 14-Aug-2026
Criminal revision, IPC 326, IPC 324, IPC 323, Private defence,...
Gurdeep Singh and another Vs. State of...
Punjab & Haryana High Court 31-Jul-2026
Criminal Appeal, Unlawful Assembly, Grievous Hurt, Criminal Trespass, Land Dispute,...
Jugeswar Majhi @ Buti & Ors. Vs....
Orissa High Court 23-Jul-2026
Criminal Revision Case, Andhra Pradesh High Court, IPC Section 324,...
Koperla Jayasekhar And Others Vs. State S...
Andhra Pradesh High Court 21-Jul-2026
Karnataka High Court, Criminal Appeal, Acquittal, State of Karnataka, IPC...
State Of Karnataka Vs. Kari Basappa S/O...
Karnataka High Court 20-Jul-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter