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Krishan Kumar Vs. Directorate of Enforcement (ED)

Himachal Pradesh High Court CrMP(M) No. : 3038 of 2025

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Case Background

Bench

Applied Acts & Sections

Article 21 – The Constitution of India 1950
Section 120B – The Indian Penal Code, 1860
Section 420 – The Indian Penal Code, 1860
Section 467 – The Indian Penal Code, 1860
Section 468 – The Indian Penal Code, 1860
Section 471 – The Indian Penal Code, 1860

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