0  28 Mar, 2000
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Kush Sahgal and Ors. Vs. M.C. Mitter and Ors.

  Supreme Court Of India Civil Appeal /2274/2000
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Case Background

This case involves a long-standing dispute over the eviction of a tenant, Smt. Sushila Saigal, from a property in Kanpur. The property changed ownership, and multiple legal proceedings occurred under ...

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