0 21 Apr, 2025
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Larsen and Toubro Limited Vs Puri Construction Pvt. Ltd. and Others

Supreme Court Of India Civil Appeal/2575-2578/2016

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Case Background

Puri Construction Pvt Ltd filed an appeal concerning a Development Agreement for land

Bench

Applied Acts & Articles

Application for setting aside arbitral awards

Reference cases

The Project Director, National Highways No. 45 E and 220 National Highways Authority of India Vs. M. Hakeem & Anr.

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M/S. Dyna Technologies Pvt. Ltd. Vs. M/S. Crompton Greaves Ltd.

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Associate Builders Vs. Delhi Development Authority

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