●These appeals stem from the consolidated Judgment issued by the High Court of Calcutta in Criminal Appeal No.428 of 2005, filed jointly by Nasir and Aftab. The Judgment, rendered on ... 05.02.2010, pertains to Death Reference Case No.2 of 2005 and several related Criminal Appeals, with Mohd. Jamiludin Nasir and Aftab Ahmed Ansari as the Appellants in Criminal Appeal Nos.1240-41 and 1242-43 of 2010, respectively.