The case of Mohammad Mian v. State of U.P. (2010) concerns the murder of Saira Begum, Mian's wife, who was allegedly pushed from the roof of their house in Aligarh, ... Uttar Pradesh. Mian was arrested and charged with culpable homicide not amounting to murder. The trial court acquitted him due to inconsistencies in eyewitness testimonies and lack of conclusive evidence.