matrimonial dispute, family law, marital rights, civil litigation
0  28 Oct, 2020
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Mrs Ritika Sharan Vs. Mr Sujoy Ghosh

  Supreme Court Of India Civil Appeal /3544/2020
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Case Background

The appellant and the respondent were husband wife and were living apart since 2016 in recent times the appellant filled the divorce on the basis of cruelty before the family ...

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