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M/s. Sukriti Pebbles Vs. The State of West Bengal and Others

Calcutta High Court F.M.A. No. 1360 of 2025

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Case Background

Bench

Applied Acts & Sections

Article 14 – The Constitution of India 1950
Article 19 – The Constitution of India 1950
Article 226 – The Constitution of India 1950

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State of West Bengal Vs. Subhas Kumar Chatterjee & Ors.

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