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Parmendra Gendle Vs. State of Chhattisgarh

Chhattisgarh High Court CRA No. 825 of 2018

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Case Background

Bench

Applied Acts & Sections

Section 3 – The Indian Evidence Act, 1872
Section 27 – The Indian Evidence Act, 1872
Section 34 – The Indian Penal Code, 1860
Section 302 – The Indian Penal Code, 1860

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