Gujarat High Court case, service law, Supreme Court

0 22 Oct, 2013
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Registrar General High Court of Gujarat & Anr. Vs. Jayshree Chamanlal Buddhbhatti

Supreme Court Of India Civil Appeal / 9346/2013

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Case Background

This appeal by Special Leave seeks to challenge the judgment and order rendered by a Division Bench of Gujarat High Court dated 15.5.2009, allowing the Special Civil Application No.2880 of 2008, filed by ... the respondent herein.

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