criminal appeal, conviction, evidence appreciation, sentencing, criminal justice
0  28 May, 2021
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Satbir Singh & Another Vs. State of Haryana

  Supreme Court Of India Criminal Appeal /1735-1736/2010
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Case Background

The present appeals arise out of the impugned judgment dated06.11.2008 passed by the High Court of Punjab and Haryana atChandigarh in Criminal Appeal Nos. 3SB of 1998 and 16SB of1998, ...

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