0  25 Feb, 2010
Listen in mins | Read in 36:00 mins
EN
HI

Securities & Exchange Board of India Vs. Ajay Agarwal

  Supreme Court Of India Civil Appeal /1697/2005
Link copied!

Case Background

☐ This appeal has been filed against the judgment and order of the Bombay High Court wherein the honourable court ruled against the appellants.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....