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0  02 Feb, 2006
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S.N. Chandrashekar and Anr. Vs. State of Karnataka and Ors.

  Supreme Court Of India Civil Appeal /938/2006
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Case Background

By the way of an appeal the Appellant seeks to challenge the decision of the Karnataka High Court

Bench
Justice S.B. Sinha Justice P.K. Balasubramanyan
Applied Acts & Articles

No Acts & Articles mentioned in this case

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