service law, disciplinary action
0  31 Jan, 2017
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State of Bihar & Ors. Vs. Ramesh Prasad Verma (Dead) Thr. Lrs.

  Supreme Court Of India Civil Appeal /1258/2017
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Case Background

Respondent had been granted a lease for 10 years from the year 1992 under the Bihar Minor Mineral Concession Rules, 1972 and on the expiry of the term thereof, the ...

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