0  16 Feb, 2018
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State of Karnataka By Its Chief Secretary Vs. State of T. N. By Its Chief Secretary [Dipak Misra, Cji] 829 The State of Karnataka By Its Chief Secretarystate of Tamil Nadu By Its Chief Secretary & Ors.

  Supreme Court Of India Civil Appeal /2453/2007
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Case Background

The Supreme Court has received appeals from the States of Karnataka Tamil Nadu and Kerala each contesting the allocation and distribution of Cauvery River water based on their distinct interpretations ...

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