☰
×
0  26 Aug, 2020
Listen in mins | Read in 109:00 mins

Union of India and Others Vs. Agricas Llp and Others Etc.

  Supreme Court Of India Transfer Petition Civil /496/2020
Link copied!

Case Background

Bench
Justice Sanjiv Khanna Justice Dinesh Maheshwari Justice A. M. Khanwilkar
Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases