Ashok Kumar Aggarwal case, Union of India, Supreme Court judgment
0  22 Nov, 2013
Listen in mins | Read in 55:00 mins
EN
HI

Union of India & Anr. Vs. Ashok Kumar Aggarwal

  Supreme Court Of India Civil Appeal /9454/2013
Link copied!

Case Background

This appeal in the Supreme Court is filed by the Union of India against the judgment and order dated 17.9.2012, passed by the High Court of Delhi at New Delhi ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....