In 2019, the Narcotics Control Bureau seized a vehicle in Lucknow containing 3.3 kg of morphine, resulting in the arrest of Md. Nawaz Khan and two associates whose call records ... implicated them in a trafficking operation; despite the trial court's bail denial due to the crime's gravity, the Allahabad High Court granted bail in 2020, leading the Union of India to appeal to the Supreme Court under the stringent provisions of the NDPS Act.