electoral process, political parties, election law
0  24 Aug, 2018
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West Bengal State Election Commission and Ors. Vs. Communist Party of India (Marxist) and Ors.

  Supreme Court Of India Civil Appeal /8515/2018
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Case Background

The case concerns the alleged obstruction of candidate nominations in the 2018 West Bengal Panchayat Elections due to violence by ruling party affiliates, prompting the Calcutta High Court to mandate ...

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