0  25 Aug, 2022
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Whatsapp LLC Vs. Competition Commission of India & Anr.

  Delhi High Court LPA 163/2021
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Case Background

Prior to 25.08.2016, WhatsApp (the Appellant in LPA163/2021), a messaging platform, was governed by its Terms of Service and Privacy Policy of July 2012. In the year 2014,WhatsApp was acquired ...

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