1. Name and territory of the Union.—
(1) India, that is Bharat,
shall be a Union of States.
1
[
(2) The States and the territories thereof shall be as specified in
the First Schedule.]
(3) The territory of India shall comprise—
(a) the territories of the States;
2
[
(b) the Union territories specified in the First Schedule;
and]
(c) such other territories as may be acquired.
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