Section 107, Abetment of a thing

The Indian Penal Code,... Section 107 0

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The Indian Penal Code, 1860

Latest Uploaded Cases

Abetment of suicide, Section 306 IPC, Harassment, Instigation, Mens rea,...

Kirna Devi Kanchan and others Vs. State...

Punjab & Haryana High Court 31-Aug-2026

Abetment to suicide; Section 306 IPC; Section 107 IPC; discharge;...

Vinod Shivakumar Vs. The State Of Maharashtra

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Abetment of Suicide, Section 306 IPC, SC & ST Act,...

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Chhattisgarh High Court 22-Jun-2026

Vijay Kumar, Chhattisgarh High Court, Rape, Abetment to suicide, House-trespass,...

Vijay Kumar Vs. State Of Chhattisgarh Through

Chhattisgarh High Court 15-Jun-2026

Abetment to suicide, Section 306 IPC, Section 107 IPC, FIR...

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Chhattisgarh High Court 20-Mar-2026

Calcutta High Court, Criminal Appeal, Section 306 IPC, Section 498A...

Purna Chandra Raul Vs. The State Of...

Calcutta High Court 05-Mar-2026

criminal law, procedure

Horilal Yadav Vs. State Of Chhattisgarh

Chhattisgarh High Court 18-Feb-2026

criminal law, CBI investigation

Gudipalli Siddhartha Reddy Vs. State C.B.I.

Supreme Court Of India 17-Feb-2026

administrative law, service law

Smt Sunil Vs. State Govt Of Nct...

Delhi High Court 16-Feb-2026

criminal law, investigation

Mr Mohammed Saleem Vs. The State By...

Karnataka High Court 11-Feb-2026

criminal law, administrative law

Pabitra Roy & Ors. Vs. The State...

Calcutta High Court 03-Feb-2026

Criminal Appeal, Acquittal, Abetment to Suicide, Section 306 IPC, Section...

The State Of Madhya Pradesh Vs. Ram...

Madhya Pradesh High Court 28-Jan-2026