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The Prevention of Corruption Act, 1988

Latest Uploaded Cases

Corruption Act, bribe, trap case, acquittal, demand, acceptance, tainted money,...

Vijay Kumar Ahir Vs. State of Chhattisgarh

Chhattisgarh High Court 19-Mar-2026

Criminal Appeal, Illegal Gratification, Prevention of Corruption Act, Hostile Witness,...

Prithvilal Meena & Anr. Vs. State of...

Rajasthan High Court 09-Mar-2026

Arun Vasant Bapat & Ors. vs. Union...

Chhattisgarh High Court 26-Feb-2026

Arun Vasant Bapat vs. Union of India

Chhattisgarh High Court 26-Feb-2026

Sri Golak Prasad Mohapatra Vs. State Of...

Orissa High Court 25-Feb-2026

criminal law, administrative law

Prabhugowda Patil Vs. State Of Karnataka And...

Karnataka High Court 21-Feb-2026

criminal law, procedure

Devendra Supda Umbarkar Vs. State Of Maharashtra...

Bombay High Court 20-Feb-2026

criminal law, evidence law

State Of Chhattisgarh Vs. Tobius Xaxa

Chhattisgarh High Court 16-Feb-2026

criminal law, investigation

The State (CBI) Vs. M.Ravindra Rao and...

Calcutta High Court 10-Feb-2026

criminal law, procedure

The State of Maharashtra Vs. Kedarnath S/o...

Bombay High Court 09-Feb-2026

constitutional law, administrative law

Nirmal Kumar Biswal & Anr. Vs. Union...

Bombay High Court 05-Feb-2026

constitutional law, service law

Zunzar Suresh Pawar, Uday Narayan Kulkarni, Nirmal...