Section 16, Competence of arbitral tribunal to rule on its jurisdiction.
The Arbitration And Conciliation Act,... Section 16 0
Section Background:

Latest Uploaded Cases

arbitration petition, limitation act, arbitral award, section 34, cause of...
Shyam Narayan and Bros. Vs. P N....
Bombay High Court 23-Mar-2026
arbitration agreement, partnership dispute, corporate veil, non-signatory arbitration, group of...
Sushil Khaitan Vs. Ajay Mittal And Ors.
Calcutta High Court 19-Mar-2026
Calcutta High Court, Section 8 Arbitration Act, Commercial Suit, Bifurcation...
Tirupati Vancom Private Limited Vs James Glendye...
Calcutta High Court 06-Mar-2026
Delhi High Court, Benetton India, Gini and Jony Ltd, Section...
Benetton India Pvt Ltd Vs. Gini And...
Delhi High Court 26-Feb-2026
trust law, housing law
Shree Dev Shasan Jain Shwetambar Murtipujak Trust...
Bombay High Court 10-Feb-2026
real estate law, service law
Indrani Sarangi Vs. Reliance Projects And Property...
Calcutta High Court 10-Feb-2026
real estate law, consumer law
Namita Bhattacharjee and Ors. Vs. ATK Manor...
Calcutta High Court 10-Feb-2026
contract law, civil law
M/s Prime Projects Vs. Prajnanananda Jana Seva...
Calcutta High Court 10-Feb-2026
insurance law, commercial law
National Insurance Company Limited Vs. Tirupati Food...
Calcutta High Court 09-Feb-2026
real estate law, contract law
M/S Eminent Colonizers Private Limited Vs. Rajasthan...
Supreme Court Of India 04-Feb-2026
real estate law, contract law
Omaxe New Chandigarh Developers Private Limited Vs....
Delhi High Court 29-Jan-2026
commercial law, contract law
Dharampal Satyapal Limited Vs. Niche Builders And...
Delhi High Court 28-Jan-2026

Description