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The Indian Penal Code, 1860

Latest Uploaded Cases

Calcutta High Court, CRR 3935 of 2011, Biswambhar Bose, State...

Biswambhar Bose Vs. The State of West...

Calcutta High Court 09-Jun-2026

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Shokeen Vs. State of Haryana

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Aditya Kumar Vs. State (Nct Of Delhi)

Delhi High Court 15-Apr-2026

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Supreme Court Of India 05-Jan-2026

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