Section 188, Disobedience to order duly promulgated by public servant
The Indian Penal Code, 1860 Section 188 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

freedom of speech, sedition law, journalism rights, constitutional law, criminal...
Vinod Dua Vs. Union of India &...
Supreme Court Of India 03-Jun-2021

Description