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The Arbitration And Conciliation Act, 1996

Latest Uploaded Cases

Land Acquisition, National Highways Act, Arbitration and Conciliation Act, Arbitral...

National Highway Authority Of India Vs. Usha...

Bombay High Court 18-Mar-2026

family law, property law

Jagdeep Chowgule Vs. Sheela Chowgule & Ors.

Supreme Court Of India 29-Jan-2026

Ncc Limited Vs. Indian Oil Corporation Limited

Delhi High Court 14-Jan-2026

Bhadra International (India) Pvt. Ltd. & Ors....

Supreme Court Of India 05-Jan-2026

Arbitration Act 1996, Section 29A, Section 11, High Court jurisdiction,...

M/S. Premco Rail Engineering Limited A Company...

Madhya Pradesh High Court 05-Jan-2026

insolvency law, financial services, creditor rights

Aditya Khaitan & Ors. Vs. Il and...

Supreme Court Of India 03-Oct-2023

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