Section 306, Abetment of suicide
The Indian Penal Code,... Section 306 1
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Latest Uploaded Cases

Criminal Revision, Discharge Application, Abetment of Suicide, Section 306 IPC,...
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Bombay High Court 10-Sep-2026
Criminal Appeal; Acquittal; Dying Declaration; Section 498A IPC; Section 306...
State Of Gujarat Versus Yogeshkumar Mangaldas Suthar...
Gujarat High Court 02-Sep-2026
Abetment of suicide, Section 306 IPC, Harassment, Instigation, Mens rea,...
Kirna Devi Kanchan and others Vs. State...
Punjab & Haryana High Court 31-Aug-2026
Acquittal, 498A, 306 IPC, Dowry Prohibition Act, Suicide, Harassment, Gujarat...
State Of Gujarat Versus Pathan Fakrudin Kalu...
Gujarat High Court 24-Aug-2026
Abetment to suicide; Section 306 IPC; Section 107 IPC; discharge;...
Vinod Shivakumar Vs. The State Of Maharashtra
Supreme Court Of India 14-Aug-2026
CWP-20234, Ravinder Kumar, Punjab, dismissal from service, abetment to suicide,...
Ravinder Kumar Vs. State of Punjab and...
Punjab & Haryana High Court 29-Jul-2026
Karnataka High Court, Criminal Appeal, Acquittal, Section 498A IPC, Section...
Hanamant @ Appu S/O Ramanna Waddar Vs....
Karnataka High Court 24-Jul-2026
Criminal Appeal, Murder, Dowry Death, Acquittal, Eyewitness, Postmortem, IPC 302,...
Swapan Kumar Pramanick Vs. Samir Das and...
Calcutta High Court 16-Jul-2026
Abetment to suicide, FIR quashing, IPC Section 306, Criminal breach...
Yusubha @ Yashwantsinh Raghubha Rana & Ors....
Gujarat High Court 07-Jul-2026
Criminal Appeal, 498A IPC, marital cruelty, conviction, High Court Calcutta,...
Bishnupada Paul Vs. The State Of West...
Calcutta High Court 25-Jun-2026
Abetment of Suicide, Section 306 IPC, SC & ST Act,...
Smt. Satwati Bai and Anr. Vs. Ashok...
Chhattisgarh High Court 22-Jun-2026
Vijay Kumar, Chhattisgarh High Court, Rape, Abetment to suicide, House-trespass,...
Vijay Kumar Vs. State Of Chhattisgarh Through
Chhattisgarh High Court 15-Jun-2026

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