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The Indian Penal Code, 1860

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Jharkhand High Court, Criminal Appeal, Criminal Revision, IPC 304 Part-II,...

Subhash Singh (deceased) through Lrs and Kedar...

Jharkhand High Court 14-Aug-2026

Ashish Arora, Dr. Charu Sharma, CRM-M No.23222 of 2016, quashing...

Ashish Arora Vs. Dr. Charu Sharma

Punjab & Haryana High Court 28-Apr-2026

Sharif Ahmed case, criminal procedure, UP

Sharif Ahmed and Another Vs. State of...

Supreme Court Of India 01-May-2024

criminal law, Delhi case, conviction review, Supreme Court

Sukhdev Singh Vs. Delhi State (Govt. of...

Supreme Court Of India 01-Sep-2003

education law, service law, university employment

Prof. Sumer Chand Vs. Union of India...

Supreme Court Of India 07-Sep-1993

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