Section 366, Kidnapping, abducting or inducing woman to compel her marriage, etc
The Indian Penal Code,... Section 366 0
Section Background:

Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal Appeal, Rajasthan High Court, POCSO Act, IPC 363, IPC...
Mahesh Kumar Sharma Vs. State Of Rajasthan
Rajasthan High Court 08-Sep-2026
Pawan alias Moni, State of Haryana, rape, murder, POCSO Act,...
State of Haryana Vs. Pawan alias Moni
Punjab & Haryana High Court 11-Aug-2026
Kidnapping, Rape, POCSO Act, Age determination, Consenting party, Acquittal, Chhattisgarh...
Dhaneshwar Kumar Dhritlahare S/o Ashok Kumar Dhritlahare...
Chhattisgarh High Court 04-Aug-2026
CRA-S-820-SB-2004, Punjab and Haryana High Court, kidnapping, rape, minor consent,...
Sahib Alam V/S State Of Haryana
Punjab & Haryana High Court 21-Jul-2026
Chhattisgarh High Court; CRA 2050 of 2024; Kidnapping; Sexual Assault;...
Laxminarayan Alias Laxman Vs. State of Chhattisgarh
Calcutta High Court 09-Jul-2026
Orissa High Court, Criminal Appeal, POCSO Act, Rape, Kidnapping, Hostile...
Somanath Janka Vs. State Of Odisha
Orissa High Court 30-Jun-2026
kidnapping, sexual assault, POCSO Act, voluntary accompaniment, inducement, Chhattisgarh High...
Deepak Vaishnav Vs. State of Chhattisgarh
Chhattisgarh High Court 09-Apr-2026
Subhash @ Babloo, Delhi High Court, age determination, consent, IPC...
Subhash @ Babloo Vs. State (Nct Of...
Delhi High Court 07-Apr-2026
Himachal Pradesh High Court, Criminal Appeal, Kidnapping, Conspiracy, Minor Victim,...
Sanjeev Kumar @ Sanju Vs. State of...
Himachal Pradesh High Court 01-Apr-2026
criminal appeal, POCSO, rape, kidnapping, acquittal, Karnataka High Court, evidence,...
Ameen @ Ameensab S/o Razaksab Vs. The...
Karnataka High Court 27-Mar-2026
Confirmation Case, Criminal Appeal, Death Penalty, Legal Aid, Fair Trial,...
The State of Maharashtra Vs. Vilas Annasaheb...
Bombay High Court 24-Mar-2026
Fair trial, legal aid, de novo trial, Article 21, POCSO...
The State of Maharashtra Vs. Vilas Annasaheb...
Bombay High Court 24-Mar-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter