Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

POCSO Act, sexual assault, train incident, criminal appeal, conviction, sentence,...

Calcutta High Court 12-Mar-2026

gang rape, inconsistent testimony, consent, DNA evidence, abduction, criminal appeal,...

Delhi High Court 10-Mar-2026

Bombay High Court 27-Feb-2026

Criminal Appeal, Gang Rape, Medical Evidence, POCSO Act, IT Act,...

Bombay High Court 13-Feb-2026

criminal law, procedure

Uttarakhand High Court 12-Feb-2026

Criminal Appeal, Murder, Extra-judicial confession, Circumstantial evidence, Mobile phone recovery,...

Madhya Pradesh High Court 13-Jan-2026

victim rights, privacy, criminal law

Supreme Court Of India 11-Dec-2018

constitutional law, public interest, Supreme Court

Supreme Court Of India 10-Jul-2013

rape law, victim protection, criminal procedure, Supreme Court India

Supreme Court Of India 16-Jan-1996