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The Indian Penal Code, 1860

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Criminal Appeal, Section 482 CrPC, Quashing FIR, Property Dispute, Fraud,...

Accamma SAM Jacob Vs. The State Of...

Supreme Court Of India 13-Apr-2026

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Bhujrang Sai Paikara vs. State of Chhattisgarh

Chhattisgarh High Court 02-Mar-2026

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