Section 395, Punishment for dacoity
The Indian Penal Code, 1860 Section 395 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

SMT. PAVITHRA vs. THE STATE OF...
Karnataka High Court 20-Jan-2026
Gulfisha Fatima Vs. State (Govt. of...
Supreme Court Of India 05-Jan-2026