Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Contempt of Court, Bombay High Court, Civil Contempt, Criminal Contempt,...

Bombay High Court 28-Jul-2026

Constitutional Writ, Service Termination, Criminal Acquittal, Departmental Inquiry, Railway Service...

Calcutta High Court 19-May-2026

Writ Petition, Termination, Compensation, Illegal Appointment, Labour Law, Industrial Disputes...

Bombay High Court 30-Apr-2026

Punjab State Civil Supplies Corporation, Amit Kumar, paddy misappropriation, criminal...

Punjab & Haryana High Court 20-Mar-2026

constitutional law, administrative law

Meghalaya High Court 21-Feb-2026

criminal law, procedure

Madras High Court 05-Jan-2026

service law, administrative action, employment rights, Supreme Court

Supreme Court Of India 20-Aug-1999

religious property, succession dispute, civil law, Supreme Court

Supreme Court Of India 11-Feb-1999