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The Indian Penal Code, 1860

Latest Uploaded Cases

Section 452 CrPC, Section 27 Evidence Act, Disposal of Stolen...

Buddha Prakash Soni (Died) Through Legal Heirs...

Chhattisgarh High Court 02-Mar-2026

criminal law, procedure

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Gujarat High Court 17-Feb-2026

criminal law, evidence law

Madhab Chandra Dey Alias Madhu Vs. The...

Jharkhand High Court 21-Jan-2026

Gulfisha Fatima Vs. State (Govt. of nct...

Supreme Court Of India 05-Jan-2026

criminal appeal, sentencing, criminal justice

Umesh Kamat Vs. State of Bihar

Supreme Court Of India 13-Jan-2005

criminal law, evidence review, Haryana

Suraj Pal Etc. Etc. Vs. State of...

Supreme Court Of India 11-Nov-1994

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